Rajaseekaran case, Union of India
0  30 Nov, 2017
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S. Rajaseekaran Vs. Union of India & Ors.

  Writ Petition Civil /295/2012
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The petition was filled in the Supreme Court by an orthopaedic surgeon, and President of the Indian Orthopaedic Association has, inter alia, prayed for enforcement of road safety norms and ...

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