0  14 Feb, 2025
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Sahakarmaharshi Bhausaheb Thorat Sahkari Sakhar Karkhana Ltd. Vs. Thyssen Krupp Industries India Pvt. Ltd.

  Supreme Court Of India Civil Appeal/3194/2014
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Case Background

According to the appellant, there was a delay of about 24 week sin the delivery of the machinery. The appellant's case was that four trial runs were conducted on the ...

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