0 01 Jan, 2026
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Sahil Khan Vs. State of H.P. and others

Himachal Pradesh High Court CWP No. 17276 of 2025

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Case Background

Bench

Applied Acts & Sections

Article 21 – The Constitution of India 1950
Section 6 – The Protection Of Children From Sexual Offences Act, 2012

Reference cases

State of Haryana and Ors. Vs. Mohinder Singh

2:00 mins | 0 | 07 Feb, 2000

State of Gujarat & Ors. Vs. Lal Singh Kishan Singh

mins | 0 | 12 Aug, 1980

Sunil Batra Vs. Delhi Administration

mins | 0 | 20 Dec, 1979

ASFAQ Vs. STATE OF RAJASTHAN AND OTHERS

mins | 0 | 11 Sep, 2017

Sanjeev Kumar & Ors Vs State of H.P.

mins | 0 | 01 Jan, 1970

Legal Notes

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