taxation law, commercial law
 02 Feb, 2026
Listen in 2:00 mins | Read in 28:00 mins
EN
HI

Sales Tax Officer, Barasat Charge And Others Vs. Sanjay Sur And Another

  Calcutta High Court R.V.W.O No.5 of 2024 with I.A. No. G.A.
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....