Salil Bali case, juvenile justice, Supreme Court India
0  17 Jul, 2013
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Salil Bali Vs. Union of India & Anr.

  Supreme Court Of India Writ Petition Civil /10 /2013
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☐ By the way that there was several writ petitions and they transferred case being heard collectively by the Supreme Court of India the petitioner challenge aspects of the juvenile ...

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