civil dispute, property rights, succession, evidence, civil litigation
0  17 Sep, 2021
Listen in 01:59 mins | Read in 21:00 mins
EN
HI

Salim D. Agboatwala and Ors. Vs. Shamalji Oddhavji Thakkar and Ors.

  Supreme Court Of India Civil Appeal /5641/2021
Link copied!

Case Background

A civil suit filed by a group of 13 individuals who claim to be the legal representatives and successors in title to the estate of Haji Ali Mohammed Hajee Kassam ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....