0  11 Oct, 2011
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Sanchit Bansal and Anr. Vs. The Joint Admission Board (JAB) and Ors.

  Supreme Court Of India Civil Appeal/8520/2011
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Case Background

The first appellant is the son of second appellant who is a Professor in the Indian Institute of Technology (IIT for short), Kharagpur. Admission to undergraduate courses in fifteen IITs as also ...

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