0  27 Jan, 2006
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Sandvik Asia Ltd. Vs. Commissioner of Income Tax-I, Pune and Ors.

  Supreme Court Of India Civil Appeal /1337-1340/2005
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Case Background

The case was filed by Sandvik Asia Ltd. against the Commissioner of Income Tax-I, Pune & Ors. to claim interest on delayed tax refunds from the Income Tax Department for ...

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