matrimonial dispute, family law, spousal rights, civil remedies, marriage law
0  06 Apr, 2021
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Sanjiv Prakash Vs. Seema Kukreja and Ors.

  Supreme Court Of India Civil Appeal /975/2021
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Case Background

● The Appellant has lodged an appeal with the Supreme Court of India contesting the Delhi High Court's denial to appoint an arbitrator as per the Appellant's request under Section 11(6) ...

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