Saygo Bai case, civil dispute judgment
0  19 Nov, 2010
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Saygo Bai Vs. Chueeru Bajrangi

  Supreme Court Of India Criminal Appeal /2169/2010
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Case Background

This appeal is filed in Supreme Court of India under Section 125 Cr.P.C. The Supreme court found the lower courts' interpretation of Section 125 Cr.P.C. to be erroneous and emphasized ...

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