arbitration law, interest award, contract dispute
0  12 Dec, 1991
Listen in mins | Read in 43:00 mins
EN
HI

Secretary, Irrigation Department, Government of Orissa and Ors. Etc. Etc. Vs. G. C. Roy Etc. Etc.

  Supreme Court Of India Civil Appeal /1403/1986
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....