0  17 Jan, 2024
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Shadakshari Vs. State of Karnataka & Anr.

  Supreme Court Of India Criminal Appeal /256/2024
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Case Background

The appellant Shadakshari contests the High Court of Karnataka's ruling dated 25.11.2020 that annulled his complaint from 19.12.2016, the subsequent chargesheet in C.C.No.116 of 2018, and the decision issued on ...

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