Shah Babulal Khimji Vs. Jayaben D. Kania and Anr. Case Summary You Can Listen To on Caseon

0 10 Aug, 1981
Listen in mins | Read in 144:00 mins

Shah Babulal Khimji Vs. Jayaben D. Kania and Anr.

Supreme Court Of India Civil Appeal /662/1981

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊

Disclaimer: We do not store your data.

Document Text Version

Reference cases

Description

Legal Notes

Add a Note....

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.