0 17 Apr, 2025
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Shahed Kamal & Ors. Vs M/s A. Surti Developers Pvt. Ltd. & Anr

Supreme Court Of India Criminal Appeal /2033/2025

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Case Background

A dispute between home buyers represented by appellants Shahed Kamal and a real estate developer M s A Surti Developers Pvt Ltd

Bench

Applied Acts & Articles

Protection of certain rights regarding freedom of speech, etc

Reference cases

Chaman Lal & Ors. Vs. State of Punjab & Anr.

1:12 mins | 0 | 31 Mar, 2009

Ramachandran Venkataramanan Vs. M/S Shapoorji Pallonji and Company Limited and Anr.

mins | 0 | 01 Jan, 1970

S. Khushboo Vs. Kanniammal & Anr.

mins | 0 | 28 Apr, 2010