pension entitlement, service benefits, social security, service law
0  05 Nov, 2020
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Shanti Devi Alias Shanti Mishra Vs. Union of India & Ors.

  Supreme Court Of India Civil Appeal /3630/2020
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Case Background

The Supreme Court ruled that the Patna High Court and Jharkhand High Court erred in dismissing a writ petition due to territorial jurisdiction. The petitioner's wife appealed, arguing that both ...

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