0  01 Jan, 1970
Listen in mins | Read in mins
EN
HI

Shir. Kisan Bhau Satwekar Thru Poa Shah Hussain Dawwodsaheb Shaikh Vs. Sangli Miraj Kupwad Cities Municipal Corp. Thru Commissioner and Ors

  Bombay High Court CAO/49/2022
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....