property dispute, civil litigation, succession law, evidence, civil law
0  24 Apr, 2020
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Shivakumar & Ors. Vs. Sharanabasappa & Ors.

  Supreme Court Of India Civil Appeal /6076/2009
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☐By way of this appeal, the plaintiff-appellants have challenged the judgment and decree passed by the High Court of Karnataka at Bangalore in Regular First Appeal whereby, the High Court ...

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