chit funds, financial regulation, constitutional law
0  13 Jul, 1993
Listen in mins | Read in 69:00 mins
EN
HI

Shriram Chits and Investment (P) Ltd. Vs. Union of India and Ors.

  Supreme Court Of India Civil Appeal /448/1989
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....