property rights, civil dispute, possession, evidence, civil law
0  19 Mar, 2020
Listen in 01:59 mins | Read in 21:00 mins
EN
HI

Shyam Sahni Vs. Arjun Prakash and Others

  Supreme Court Of India Civil Appeal /2210/2020
Link copied!

Case Background

☐This appeal has been filed assailing the impugned judgment and final order passed by the High Court of Delhi which the Division Bench of the High Court has set aside ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....