matrimonial law
0  17 Apr, 2009
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Smt. Anjali Kapoor Vs. Rajiv Baijal

  Supreme Court Of India Civil Appeal /2628/2009
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Case Background

This appeal is directed against the judgment and order passed by the High Court of Judicature at Indore in Miscellaneous Appeal No. 750 of 2004 dated 03.08.2007. By the impugned judgment, the ...

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