motor accident claim, insurance liability, compensation law, Supreme Court
0  03 Jan, 2001
Listen in mins | Read in 13:00 mins
EN
HI

Smt. Kaushnuma Begum and Ors. Vs. The New India Assurance Co. Ltd. and Ors.

  Supreme Court Of India Civil Appeal /6/2001
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....