succession law, property dispute, civil litigation
0  20 Apr, 1990
Listen in mins | Read in 4:00 mins
EN
HI

Smt. Puspa Sen Gupta Vs. Smt. Susma Ghose

  Supreme Court Of India Civil Appeal /3106/1989
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....