contract law, civil litigation
0  07 Oct, 2013
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Somnath Sarkar Vs. Utpal Basu Mallick & Anr.

  Supreme Court Of India Criminal Appeal /1651/2013
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Case Background

☐This appeal, stemming from a dishonored cheque, originated under Negotiable Instruments Act, 1881. Initially tried in the Magistracy, appealed to the Sessions Court, and further to the High Court under ...

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