0  01 Jan, 1970
Listen in mins | Read in mins
EN
HI

Sow. Gangutai Namdevrao Zampalwad Vs. State of Maharashtra Through District Collector, Nanded and Others.

  Bombay High Court CRA/156/2016
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....