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Heard Sri Gaurav Singh and Sri Kumar Sreshtha,
learned counsel for the petitioners; Sri Ajit Kumar Singh,
learned Additional Advocate General appearing along with
Sri Abhishek Shukla and Sri Amit Manohar, learned
Additional Chief
...Standing Counsel for the State respondents;
and Sri Kaushal Kishore Mani, learned counsel for the
respondent no.4Gram Sabha.
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