0  27 Nov, 2020
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State Bank of India and another Vs. Presiding Officer and another

  Himachal Pradesh High Court CWP No. 3597 of 2020
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Case Background

Through an award, made on 9.7.2019, the learned Central Government Industrial Tribunal-cum-Labour Court No. 2, Chandigarh, imposed in substitution, of, the penalty, of, dismissal, of, service, hence imposed upon the ...

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