tax law, industrial exemption, fiscal dispute, Supreme Court India
0  14 Sep, 2004
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State of Himachal Pradesh and Ors. Vs. M/S. Shivalik Agro Poly Products and Ors

  Supreme Court Of India Civil Appeal /2122/1999
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The appellant filed a case in the Supreme Court by way of special leave against a judgment from the High Court of Himachal Pradesh. The High Court dismissed the ...

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