judicial administration, service law, constitutional authority, Supreme Court
0  10 Aug, 2000
Listen in mins | Read in 10:00 mins
EN
HI

State of Karnataka Vs. The Registrar General High Court of Karnataka

  Supreme Court Of India Criminal Appeal /652/2000
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....