service dispute, Kerala, appointment

0 01 Feb, 2022
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State of Kerala & Another Vs. Anie Lukose

Supreme Court Of India Civil Appeal /835/2022

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Case Background

This appeal arises out of the judgment dated 30.7.2018 passed in Writ Appeal No. 1513 of 2018 confirming the judgment dated 19.2.2018 passed by the learned Single Judge allowing the ... Writ Petition (C) No. 2573 of 2016.

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