0  26 Aug, 2019
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State of Rajasthan and Ors. Vs. Lord Northbook and Ors.

  Supreme Court Of India Civil Appeal /6677/2019
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Case Background

This appeal emanates from the High Court of Rajasthan's judgment that annulled the directives issued by the Deputy Secretary of Revenue concerning the State's acquisition of Sh.Raja Sardar Singh's properties ...

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