0  28 Feb, 2014
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State of Rajasthan Vs. Parmanand & Anr.

  Supreme Court Of India Criminal Appeal /78/2005
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Case Background

The case was originally filed before the Special Judge (NDPS Cases), Chhabra, District Baran, where the accused were convicted. On appeal, the Rajasthan High Court acquitted them, citing non-compliance with ...

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