service law, administrative review, Tamil Nadu
0  18 Jul, 1994
Listen in mins | Read in 16:00 mins
EN
HI

State of Tamil Nadu and Ors. Vs. V.S. Balakrishnan and Ors. Etc.

  Supreme Court Of India Civil Appeal /1387/1993
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....