corruption cases, service law, disciplinary inquiry
0  02 Feb, 2010
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State of U.P. & Ors. Vs. Saroj Kumar Sinha

  Supreme Court Of India Civil Appeal /254/2008
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Case Background

The State of Uttar Pradesh has filed this appeal against the decision of the High Court of Judicature at Allahabad, Lucknow Bench, which was made in Writ Petition. In this ...

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