0  12 Nov, 2002
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Subhash Ramkumar Bind @ Vakil and Anr. Vs. State of Maharashtra

  Supreme Court Of India Criminal Appeal/18/2002
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Case Background

The appeal pertains to the confirmation of a death sentence by the Bombay High Court for the murder of Harish Vallabhdas Bhatia carried out using firearms in a premeditated conspiracy

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