service law, pension benefits, administrative action, judicial review, government service
0  26 Oct, 2021
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Sudhir Kumar Atrey Vs. Union of India & Ors.

  Supreme Court Of India Civil Appeal /6460/2021
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Both the above appeals, although have been decided by separate judgment by the High Court of Delhi and the Punjab and Haryana High Court, but since the self-same question is ...

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