service law, administrative review, seniority
0  20 Nov, 1992
Listen in mins | Read in 61:00 mins
EN
HI

Syed Khalid Rizvi and Ors. Etc. Vs. Union of India and Ors. Etc. Etc.

  Supreme Court Of India Civil Appeal /823/1989
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....