0  26 Mar, 2021
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Tata Consultancy Services Limited Vs. Cyrus Investments Pvt. Ltd. and Ors.

  Supreme Court Of India Civil Appeal /440/2020
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Case Background

Tata Sons (Private) Limited has come up with two appeals in Civil Appeal Nos.1314 of 2020, challenging a final order dated 18122019 passed by the National Company Law Appellate Tribunal.

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