service law, employment dispute, public sector undertaking, administrative law
0  15 Mar, 2019
Listen in 01:59 mins | Read in 22:00 mins
EN
HI

The Managing Director, Kerala Tourism Development Corporation Ltd. Vs. Deepti Singh & Ors.

  Supreme Court Of India Civil Appeal /6038/2015
Link copied!

Case Background

Bench
Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter