residential apartment complex was promoted by M/sPadmini Infrastructure Developers (India) Ltd. (hereinafterreferred to as ‘the opposite party’), on a land allotted by NewOkhla Development Authority (‘NOIDA’ for short). It appears ... thatthe opposite party constructed about 282 apartments and offeredthem for sale. The purchasers were put in possession during theperiod from 19982001, but the completion certificate itself wasissued only in December, 2001.