banking service law, disciplinary action, public sector bank, service dispute
0  26 Apr, 2019
Listen in 01:59 mins | Read in 13:00 mins
EN
HI

The State Bank of India & Others Vs. P. Soupramaniane

  Supreme Court Of India Civil Appeal /7011/2009
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....