Karnataka High Court, Dharwad, Writ Appeal, WA 100471 of 2026, minimum wages, library supervisors, contempt proceedings, S. Sunil Dutt Yadav, Hema Kulkarni, legal finality
 02 Sep, 2026
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The State of Karnataka & Ors. Vs. Sanjiv & Ors.

  Karnataka High Court WA No. 100471 of 2026
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Case Background

As per case facts, the State of Karnataka and its departments filed a Writ Appeal challenging a Single Judge's order. This order directed the State to pay amounts, including litigation ...

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Document Text Version

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HC-KAR

CNR: KAHC020140002026

NC: 2026:KHC-D:14647-DB

WA No. 100471 of 2026

IN THE HIGH COURT OF KARNATAKA AT DHARWAD

DATED THIS THE 2

ND

DAY OF SEPTEMBER, 2026

PRESENT

THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV

AND

THE HON'BLE MRS JUSTICE HEMA KULKARNI

WRIT APPEAL NO. 100471 OF 2026 (S-RES)

BETWEEN:

1. THE STATE OF KARNATAKA

REPRESENTED BY PRL. SECRETARY,

DEPT. OF RURAL DEVELOPMENT AND PANCHAYAT RAJ,

M. S. BUILDING,

BENGALURU -560001

2. THE DEPUTY DIRECTOR AND

UNDER SECRETARY TO GOVT.,

BY DESIGNATION,

DEPT.OF RURAL DEVELOPMENT

AND PANCHAYAT RAJ,

3

RD

FLOOR, M.S.BUILDING,

AMBEDKAR VEEDHI,

BENGALURU-560001.

3. THE COMMISSIONER,

DEPT.OF RURAL DEVELOPMENT AND

PANCHAYAT RAJ,

BENGALURU-560001.

4. THE PRL.SECRETARY TO GOVT.,

DEPT.OF PUBLIC INSTRUCTION AND

PRIMARY EDUCATION,

BENGALURU-560001.

5. THE DIRECTOR,

DEPT.OF PUBLIC LIBRARY,

CUBBON PARK,

BENGALURU-560001.

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6. THE DEPUTY DIRECTOR DISTRICT,

CENTRAL LIBRARY, KARWAR,

UTTAR KANNADA-581301.

…APPELLANTS

(BY SRI GANGADHAR J M, AAG ALONG WITH

Sri RAKESH BILKI, GA)

AND:

1. SANJIV S/O. GANU NAIK

AGE: 46 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, ALAGERI.

R/O ALAGERI VILLAGE, TQ: ANKOLA,

DIST: UTTARA KANNADA.

2. AMBIKA W/O RAJENDRA BHAT,

AGE: 38 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, KYADAGI,

R/O HIREKAI, KYADAGI,

TQ: SIDDAPURA DIST: UTTARA KANNADA.

3. SUMATI D/O SHANKAR MOGER,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, SOVINKOPPA,

R/O MULEPAL, SOVINKOPPA,

TQ: SIDDAPURA DIST: UTTARA KANNADA.

4. SHAKUNTALA D/O NAGA NAIK,

AGE: 45 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, MANMANE,

R/O MANMANE, TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

5. GEETA W/O VASANT PAI

AGE: 47 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, HULEKAL.

R/O HULEKAL

TQ: SIRSI DIST: UTTARA KANNADA.

6. GEETA W/O VINAYAK HEGDE,

AGE: 45 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, SHIVALLI (HEGDEKATTA).

R/O HEGDEKATTA,

TQ: SIRSI DIST: UTTARA KANNADA.

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7. SAROJA W/O MAHESH NAIK,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, KANGOD.

R/O KANGOD, TQ: SIDDAPURA

DIST: UTTARA KANNADA.

8. KAMALAXI W/O PRASHANT NAIK

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, HARSIKATTA.

R/O HARSIKATTA, TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

9. GEETA W/O RAMAKANT BHAT,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, HEROOR.

R/O HEROOR, TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

10. KAMAKSHI W/O HALAPPA CHALAVADI,

AGE: 50 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, NILAKUND,

R/O NILAKUND TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

11. SURESH S/O. MAILA NAIK,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, BEDKANI,

R/O BEDKANI TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

12. GAJANAN S/O. NARAYANA NAIK,

AGE: 38 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, DODMANE,

R/O MADLAMANE, VANDANE,

TQ: SIDDAPURA DIST: UTTARA KANNADA.

13. NETRAVATI W/O KOTRAPPA NAIK,

AGE: 55 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, BIDRAKAN,

R/O BIDRAKANE TQ: SIDDAPURA,

DIST: UTTARA KANNADA.

14. SUNANDA W/O RAGHUPATI NAIK,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR,

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G.P. LIBRARY, DODNALLI,

R/O DODNALLI TQ: SIRSI,

DIST UTTARA KANNADA.

15. LALITA W/O CHANDRAKANTH UPPIN

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR,

G.P.LIBRARY, ISLOOR. R/O ISLOOR,

TQ: SIRSI, DIST: UTTARA KANNADA.581358

16. NAGARATNA W/O MOHAN CHANDAN,

AGE: 39 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, SUGAVI. R/O SUGAVI, TQ: SIRSI,

DIST: UTTARA KANNADA.581318

17. GANGADHAR S/O. B TALAWAR,

AGE: 39 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, SALGAOW. R/O SALGAOW,

CHIGALLI TQ: MUNDGOD

DIST: UTTARA KANNADA,581349

18. MAHADEV S/O. K. NIMBAY,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR,

G.P,LIBRARY, CHIGALLI. R/O CHIGALLI,

TQ: MUNDGOD DIST: UTTARA KANNADA. 581349

19. TARAKESHWAR S/O. V. NAIK,

AGE: 46 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, BEDASGAON. R/O BEDASGAON,

TQ: MUNDGOD DIST: UTTARA KANNADA.581346

20. PIRAPPA S/O. C. KURIYAVAR,

AGE: 45 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, CHOUDALLI,

R/O CHOUDALLI, TQ: MUNDGOD,

DIST: UTTARA KANNADA.581349

21. VIJAYA D/O PANDURANG SHET,

AGE: 41 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, MALAGI. R/O MALAGI TQ: MUNDGOD,

DIST: UTTARA KANNADA. 581346

22. YALLAPPA S/O. RAMANNA SIGANALLI,

SINCE DECEASED REPRESENTED BY HIS LR

AISHWARYA,

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D/O YALLAPPA SIGNALLI R/O CHOUDALLI ,

TQ: MUNDGOD DIST: UTTARA KANNADA.581349.

23. SHANTALA D/O MANJUNATH NAIK,

AGE: 32 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, KANGOD. R/O KANGOD,

TQ: SIRSI, DIST: UTTARA KANNADA. 581340.

24. SAMPRITA W/O GANAPATI GOUDA,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, HUNSEKOPPA. R/O HUNASEKOPPA,

TQ: SIRSI DIST: UTTARA KANNADA.581403.

25. SHOBA D/O MANJUNATH GOUDA,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, YADALLI. R/O YADALLI,

TQ: SIRSI DIST: UTTARA KANNADA.581340.

26. RAJESHWARI W/O RAGHU NAIK,

AGE: 38 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, BANKANAL,

R/O KORLAKATTA TQ: SIRSI,

DIST: UTTARA KANNADA.

27. JAGADAMBA D/O K. PONNAPPA,

AGE: 53 YEARS OCC: LIBRARY SUPERVISOR,

G.P, LIBRARY, BANAVASI. R/O BANAVASI,

TQ: SIRSI DIST: UTTARA KANNADA.

28. GEETA D/O NAGESH NAIK,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, SALKANI. R/O SALKANI TQ: SIRSI,

RD DIST: UTTARA KANNADA.

29. SUJATA D/O GANAPATI NAIK,

AGE: 47 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, BAIRUMBE. R/O AGASALI, BOMMANAHALLI,

TQ: SIRSI DIST: UTTARA KANNADA.

30. KUSUMAVATI D/O MANJUNATH BANDARI,

AGE: 43 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, KODANGADDE. R/O KODANAGADDE,

TQ: SIRSI DIST: UTTARA KANNADA .

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31. RAJU S/O. SHIVAPPA NAIK AGE: 43 YEARS,

OCC: LIBRARY SUPERVISOR, G.P. LIBRARY, GUDNAPURA,

R/O GUDNAPURA TQ: SIRSI

DIST: UTTARA KANNADA.

32. MADHUKESHWAR S/O. DAKAPPA NAIK,

AGE: 38 YEARS OCC: LIBRARY SUPERVISOR, G.P. LIBRARY,

BHASHI,

R/O BHASHI, BANAVASI TQ: SIRSI

DIST: UTTARA KANNADA.

33. CHANDRA S/O. S. MADAR AGE: 38 YEARS,

OCC: LIBRARY SUPERVISOR, G.P. LIBRARY, ANDAGI,

R/O ANDAGI TQ: SIRSI DIST: UTTARA KANNADA.

34. PARASHURAM S/O. M. SAKANNANAVAR,

AGE: 36 YEARS OCC: LIBRARY SUPERVISOR, G.P. LIBRARY,

BADANGOD. R/O DASANKOPPA,

TQ: SIRSI DIST: UTTARA KANNADA.

35. DHANANJAY S/O. R HEGDE,

AGE: 56 YEARS OCC: LIBRARY SUPERVISOR, G.P. LIBRARY,

NEGGU. R/O NEGGU, TQ: SIRSI,

DIST: UTTARA KANNADA.

36. VINAYAK S/O. NARAYAN MUKRI,

AGE: 39 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HASARGOD. R/O HOSAGEDDE, HASARAGOD,

TQ: SIDDAPUR DIST: UTTARA KANNADA.

37. NAGARAJ S/O. RAMA GOUDA,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BANDALA. R/O AIGINAMANE, KURSI,

TQ: SIRSI DIST: UTTARA KANNADA.

38. RAMANAGOUDA S/O. BASANGOUDA KADANNANAVAR,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KATUR. R/O KATUR,

TQ: MUNDGOD DIST: UTTARA KANNADA.

39. GANAPATI S/O. RAMA NAIK,

AGE: 48 YEARS, CC: LIBRARY SUPERVISOR,

G.P. LIBRARY, ITAGULI,

R/O NEERNALLI, ITAGULI,

TQ: SIRSI DIST: UTTARA KANNADA.

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40. DILIP S/O. HARIKRISHNA NAIK,

AGE: 57 YEARS OCC: LIBRARY SUPERVISOR, G.P. LIBRARY,

ULGA. R/O ULGA,

TQ: KARWAR DIST: UTTARA KANNADA.

41. MANOJKUMAR S/O. NARAYAN NAIK,

AGE: 36 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MALLAPUR,

R/O MALLAPUR, TQ: KARWAR,

DIST: UTTARA KANNADA.

42. SUREKHA D/O ARJUN NAIK,

AGE: 53 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KADRAPETE. R/O KADRA,

TQ: KARWAR DIST: UTTARA KANNADA.

43. GOYDA S/O. KRISHNA GOUDA,

AGE: 47 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KARWA,

R/O KARWA, TQ: HONNAVAR,

DIST: UTTARA KANNADA.

44. SHRIKANT S/O. BUDUK GURAV,

AGE: 55 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KINNAR,

R/O KARWA, TQ: KARWAR,

DIST: UTTARA KANNADA.

45. MAHANANDA D/O GURUNATH GAONKAR,

AGE: 42 YEARS,

OCC: LIBRARY SUPERVISOR, G.P. LIBRARY,

SIDDAR. R/O SIDDAR, TQ: KARWAR,

DIST: UTTARA KANNADA.

46. MANDA D/O SURESH NAIK,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HALAGA. R/O HALAGA,

TQ: KARWAR DIST: UTTARA KANNADA.

47. VANITA D/O BABU NAIK,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, DEVBAGH, R/O DEVBAGH,

TQ: KARWAR DIST: UTTARA KANNADA.

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48. VIJAYA D/O SHANTARAM NAIK,

AGE: 50 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MAJALI, R/O MAJALI,

TQ: KARWAR DIST: UTTARA KANNADA.

49. RAJESH S/O. DEVENDRA SAWANT,

AGE: 48 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, ASNOTI, R/O SAWANTWADA,

TQ: KARWAR DIST: UTTARA KANNADA.

50. DIVYA W/O SUNIL MAJALIKAR,

AGE: 39 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MAKKERI, R/O MAKKERI,

TQ: KARWAR DIST: UTTARA KANNADA.

51. CHANDRAKALA D/O RAMA GOUDA,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HARAWADA, R/O HARWADA,

TQ: ANKOLA DIST: UTTARA KANNADA.

52. MANJULA D/O MASTI MUKRI,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MOGWA, R/O KAREBAIL, ANDLE,

TQ: ANKOLA DIST: UTTARA KANNADA.

53. SHARADA D/O GOVIND GOUDA,

AGE: 46 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BELASE, R/O BELSE, TQ: ANKOLA

DIST: UTTARA KANNADA.

54. UMA D/O NAGAPPA NAIK,

AGE: 36 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, DONGRI, R/O DONGRI, KALLESHWAR,

TQ: ANKOLA DIST: UTTARA KANNADA.

55. SHANKARI D/O GOVIND NAIK,

AGE: 46 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HATTIKERI. R/O SAKALABENA, HATTIKERI,

TQ: ANKOLA DIST: UTTARA KANNADA.

56. SUMANA D/O MAHADEV NAIK,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BOBRAVADA. R/O BOBRAVADA,

TQ: ANKOLA DIST: UTTARA KANNADA.

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57. BABI D/O RAMA NAYAK,

AGE: 47 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, SAGADGERI. R/O SAGADGERI,

TQ: ANKOLA DIST: UTTARA KANNADA.

58. DINESH S/O. RUVA NAIK,

AGE: 44 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BHAVIKERI. R/O BHAVIKERI, TQ: ANKOLA,

DIST: UTTARA KANNADA.

59. DEEPALI D/O KASHINATH SHET,

AGE: 38 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, AGRAGONE. R/O AGRAGONE,

TQ: ANKOLA DIST: UTTARA KANNADA,.

60. GOPALKRISHNA S/O. NARAYAN BHAT,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KALACHE. R/O KALACHE,

PO: KALACHE TQ: YALLAPUR

DIST: UTTARA KANNADA.

61. DASHARATH S/O. MADEVAPPA DHUNDASHI,

AGE: 47 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, INDOOR. R/O INDOOR, PO: INDOOR,

TQ: MUNDGOD DIST: UTTARA KANNADA.

62. BASAVANANDA S/O. RAMCHANDRAPPA BUDDANNANAVAR,

AGE: 48 YEARS, OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, HUNGUND.

R/O HUNGUND, PO: HUNGUND TQ: MUNDGOD,

DIST: UTTARA KANNADA.

63. RACHAPPA S/O. RUDRAPPA KONDIKOPPA,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR,

G.P. LIBRARY, BACHANAKI. R/O BACHANAKI,

PO: BACHANAKI TQ: MUNDGOD,

DIST: UTTARA KANNADA.

64. SMITA D/O VITHAL JADHAV,

AGE: 30 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KODAMBI. R/O KODAMBI, PO: PALA,

TQ: MUNDGOD DIST: UTTARA KANNADA.

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65. SHEELA W/O HASABANNA NAYAK,

AGE: 55 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, SHETGERI. R/O SHILYA, PO: BASKOD,

TQ: ANKOLA DIST: UTTARA KANNADA.

66. NAGENDRA S/O. PANDURANG NAIK,

SINCE DECEASED REPRESENTED BY HIS LR SMT,

NAMITA W/O NAGENDRA NAIK R/O HARWADA,

PO: HARWADA TQ: ANKOLA,

DIST: UTTARA KANNADA.

67. MANJUNATHA S/O. MUNNA HASLAR,

AGE: 43 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MANKI. R/O BOLEBASTI,

PO: TALAMAKKI(MANKI),

TQ: HONNAVAR DIST: UTTARA KANNADA.

68. NAGARAJ S/O. SUBRAYA SHETTY,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR, G.P.,

LIBRARY, MUGVA. R/O SURAKATTE,

PO: MUGVA TQ: HONNAVAR,

DIST: UTTARA KANNADA.

69. MAHADEVI D/O MASTI MUKRI,

AGE: 41 YEARS OCC: LIBRARY SUPERVISOR, G.P.,

LIBRARY, CHANDAVAR. R/O CHANDAVAR,

PO: CHANDAVAR TQ: HONNAVAR,

DIST: UTTARA KANNADA.

70. VASANT S/O. GANAPATI NAIK,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR, G.P.,

LIBRARY, MELIN IDAGUNJI,

R/O BALUBELE, PO: KELAGIN IDAGUNJI,

TQ: HONNAVAR DIST: UTTARA KANNADA.

71. MOHAN S/O. RAMACHANDRA NAIK,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HIREBAIL. R/O NERALAMAKKI,

PO: MUTTA TQ: HONNAVAR,

DIST: UTTARA KANNADA.

72. GOPAL S/O. HANMANT NAIK,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR, G.P.,

LIBRARY, JALAVALLI. R/O NELLIGADDE,

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PO: JALAVALLI TQ: HONNAVAR,

DIST: UTTARA KANNADA.

73. CHANDU S/O. NARAYAN NAIK,

AGE: 49 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, NAGARBASTIKERI. R/O ANEGADDE,

PO: GERASOPPA,TQ: HONNAVAR,

DIST: UTTARA KANNADA.

74. MANJU S/O. MANJU GOUDA,

AGE: 57 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KELAGINUR. R/OHOLLAKULI,

PO: KELAGINUR TQ: HONNAVAR:

UTTARA KANNADA.

75. SURESH S/O. MANJUNATH NAIK,

AGE: 45 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MUNDALLI. R/O MUNDALLI,

PO: MUNDALLI TQ: BHATKAL,

DIST: UTTARA KANNADA.

76. GOIDA S/O. JUTA NAIK,

AGE: 50 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BENGRE. R/O MUDSHIRALI,

PO: BENGRE TQ: BHATKA,L

DIST: UTTARA KANNADA.

77. ANASUYA D/O MASTAPPA NAIK,

AGE: 45 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, YALVADKAVUR. R/O SHIRALI,

PO: SHIRALI TQ: BHATKAL,

DIST: UTTARA KANNADA.

78. MANGALA D/O NARAYAN NAIK,

AGE: 30 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, SHIRALI. R/O SHIRALI,

PO: SHIRALI TQ: BHATKAL,

DIST: UTTARA KANNADA.

79. SUSHEELA D/O VENKAPPA NAIK,

AGE: 35 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MUTALLI. R/O MUTALLI,

PO: MUTALLI TQ: BHATKAL,

DIST: UTTARA KANNADA.

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80. LAXMI D/O SUKRA GOUD,

AGE: 36 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MARUKERI. R/O MARUKERI,

PO: MARUKERI TQ: BHATKAL,

DIST: UTTARA KANNADA.

81. REVATI D/O ANNAPPA MOGER,

AGE: 34 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BELKE. R/O BELKE,

PO: BELKE TQ: BHATKAL,

DIST: UTTARA KANNADA.

82. NARAYAN S/O. MANGAL GOND,

AGE: 41 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KONAR. R/O BEELURMANE,

PO: KONAR TQ: BHATKAL,

DIST: UTTARA KANNADA.

83. DATTATREYA S/O. TIMMANNA BHAT,

AGE: 42 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, VAJRALLI. R/O KANNIPAL,

PO: VAJRALLI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

84. RITA D/O RAGHUNATH ROKHADE,

AGE: 44 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KUNDARGI. R/O BHARATANALLI,

PO: KUNDARGI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

85. NAGARATNA D/OLAXMAN ACHARI,

AGE: 33 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KOSAGULI. R/O KONDOORU,

PO: HASANAGI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

86. GANAPATI S/O. TIMMAPPA NAIK,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, ANGOD. R/O ANGOD, PO: ANGOD,

TQ: YALLAPUR DIST: UTTARA KANNADA.

87. SHAILA D/O RAMA DESHBHANDARI,

AGE: 55 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, HITLALLI. R/O HITLALLI,

- 13 -

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WA No. 100471 of 2026

PO: HITLALLI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

88. NALINI D/O DEVENDRA GUNDUPAKAR,

AGE: 43 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MADANURU. R/O HATHIBHVIGALLI,

TQ: YALLAPUR DIST: UTTARA KANNADA.

89. SAVITRI D/O CHANDRASHEKAR BHAT,

AGE: 40 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, MAVINMANE. R/O MAVINMANE,

PO: MAVINMANE TQ: YALLAPUR,

DIST: UTTARA KANNADA.

90. KAVITA W/O KUPPAYYA POOJARI,

AGE: 41YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, UMMACHAGI. R/O UMMACHAGI,

PO: UMMACHAGI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

91. SHRIPAD S/O. KRISHNA GAONKAR,

AGE: 54 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, IDAGUNDI. R/O IDAGUNDI,

PO: IDAGUNDI TQ: YALLAPUR,

DIST: UTTARA KANNADA.

92. DAYANANDA S/O. RAMACHANDRA SHET,

AGE: 51YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, KAMPLI. R/O MANCHIKERI,

PO: MANCHIKERI TQ: YALLAPUR,

DIST: UTTARA KANNADA .

93. JAYA S/O. SANNU JAMBAVALIKAR,

AGE: 52 YEARS OCC: LIBRARY SUPERVISOR, G.P,

LIBRARY, BELEKERI. R/O KHARVIVADA,

PO: BELEKERI TQ: ANKOLA,

DIST: UTTARA KANNADA.

…RESPONDENTS

(BY SRI GIRISH V. BHAT, ADVOCATE)

THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF

KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE

IMPUGNED ORDER PASSED BY THE LEARNED SINGLE JUDG IN WR IT

PETITION NO. 108272/2025 DATED. 20.11.2025 AND FURTHE R

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DISMISS THE WRIT PETITION IN THE INTEREST OF JUSTICE A ND

EQUITY AND ETC.

THIS WRIT APPEAL COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV

AND

HON'BLE MRS JUSTICE HEMA KULKARNI

ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV)

This appeal is filed by the State challenging the order

passed in the writ petition, whereby a direction is issued to

the State to pay the amount as sought for in terms of

representation dated 08.10.2025. Costs of litigatio n at

₹2,000/- per petitioner was imposed. It was further directed

that in the event, the State does not pay the amount due to

the petitioners i.e. the employees within 4 weeks, the costs

would get enhanced to ₹10,000/- per petitioner.

2. The learned Additional Advocate General appearin g

for the State would submit that in order to enforce the

direction in the writ petition, CCC No.100025 of 2026 had

been filed, in which a memo has been filed producing copy of

the Government Order dated 01.08.2026, wherein dire ctions

have been given for implementation of the order pas sed in

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W.P.No.108272 of 2025. It is further submitted that their

objection appears to be insofar as the costs ordere d at

₹10,000/- per petitioner. It is stated that the amo unt

payable for the period in terms of their representation would

be 21.02.2011 to 21.08.2011 and for such period amo unt

payable would be ₹21,411/- which includes an amount of

₹19,411/-. It is submitted that when the amount pay able

itself is ₹19,411/-, costs of ₹10,000/- would be

disproportionate. Insofar as the merits of the order passed in

W.P.No.108272 of 2025, the learned counsel appearin g for

the respondent/employees submits that the legal que stion

has attained finality in light of the order passed in

W.A.No.100729 of 2025 (S-RES). The observations mad e in

W.A.No.100729 of 2025 at paragraph Nos.3 to 5 read as

under:

“3. As the request of the petitioner for

payment of minimum wages was turned down,

he was before the learned Single Judge. The

request of the petitioner for payment of

minimum wages in terms of the Schedule of

Minimum Wages issued by the State

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Government from time to time was accepted by

the learned Single Judge by following the order

passed in W.P.No.100926/2022.

4. It is also noticed that notification of

minimum wages was the subject matter of

W.A.No.1040/2022 and the same was taken up

to Hon’ble Apex Court in Special Leave Petition

(Civil) Diary No.64919/2025 and the said

Special Leave Petition was also dismissed on

01.12.2025.

5. In view of the above, we are not

inclined to interfere with the order passed by

the learned Single Judge under appeal.

Accordingly, writ appeal stands rejected.”

3. The said legal position is not controverted by the

State. In the light of above, the question of entering into

adjudication does not arise and the order of the le arned

Single Judge requires to be affirmed. Accordingly, the writ

appeal is disposed of while affirming the order of the learned

Single Judge, except insofar as direction at (iii) of the

operative portion.

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WA No. 100471 of 2026

4. Learned Additional Advocate General appearing o n

behalf of the appellant/State submits that the comp liance

would be ensured in the pending contempt proceeding s.

Accordingly, the appeal is disposed.

Sd/-

(S.SUNIL DUTT YADAV)

JUDGE

Sd/-

(HEMA KULKARNI)

JUDGE

CKK

CT:SD

LIST NO.: 2 SL NO.: 4

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