criminal appeal, acquittal review, state prosecution, criminal law
0  18 Dec, 2020
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The State of Maharashtra & Anr. Vs. Keshao Vishwanath Sonone & Anr.

  Supreme Court Of India Civil Appeal /4096/2020
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☐These appeals filed against the common judgment of Bombay High Court, raise the issues of seminal importance pertaining to a Scheduled Tribe namely “Gond Govari” in the State of Maharashtra ...

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