service benefits, administrative law, judicial review, government service, entitlement
0  12 Feb, 2021
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The State of Odisha Vs. Banabihari Mohapatra and Anr.

  Supreme Court Of India Special Leave Petition Criminal /1156/2021
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Case Background

This Special Leave Petition submitted by the State of Odisha contests the Orissa High Court's final judgment that rejected the Petitioner's application for leave to appeal against a Sessions Judge's ...

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