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service law, government employment, administrative action, judicial review, service benefits
0  05 Mar, 2021
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The State of Tamil Nadu & Ors. Vs. K. Shobana Etc. Etc.

  Supreme Court Of India Civil Appeal /3745-3754/2020
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Case Background

The perennial problem of working out the reservation system giventhe scarce employment sources has given rise to the present dispute.

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