Thirunavukarasu Mudaliar, Gopal Naidu, SC
0  19 Oct, 2006
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Thirunavukarasu Mudaliar (Dead) By Lrs. Vs. Gopal Naidu (Dead) By Lrs.

  Supreme Court Of India Civil Appeal /4705/1999
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☐ By the way of an appeal to the Supreme Court, the Appellant seeks to challenge the judgement and order of the High Court of Judicature at Madras.

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