criminal law, national security, constitutional rights, personal liberty, due process
0  28 Oct, 2021
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Thwaha Fasal Vs. Union of India

  Supreme Court Of India Criminal Appeal /1302/2021
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Case Background

☐ The Special Court of Kerala for NIA Cases granted bail to both the accused , Allen Shuaib (no.1) and Thwaha Fasal (no.2) . First Information Report (FIR) was registered ...

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