☰
×
0  20 Apr, 2000
Listen in mins | Read in 13:00 mins
EN
HI

Trustees of H.E.H. The Nizam` S Pilgrimage Money Trust, Hyderabad Vs. Commissioner of Income Tax, andhrapradesh, Hyderabad

  Supreme Court Of India Civil Appeal /2328/1995
Link copied!

Case Background

Bench
Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....