service benefits, UOI, service rules
0  03 Jan, 2022
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Union of India & Ors. Vs. Manju Arora & Anr.

  Supreme Court Of India Civil Appeal /7027-7028/2009
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Case Background

Heard Ms. Meera Patel, learned counsel appearing for the appellants in both the matters. The respondents in Civil Appeal Nos. 7027-7028 of 2009 are represented by Mr. Rajiv Manglik, learned ...

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