government contract, industrial dispute, statutory compliance, administrative law, judicial review

0 06 Sep, 2021
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Union of India & Ors. Vs. M/S Puna Hinda

Supreme Court Of India Civil Appeal /4981/2021

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Case Background

The challenge in the present appeal is to an order dated 17.11.2017 passed by the Division Bench of the Gauhati High Court dismissing an intra-court appeal and affirming the order ...

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