0  08 Jul, 2002
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United India Insurance Co. Ltd. Etc. Etc. Vs. Patrica Jean Mahajan and Ors. Etc. Etc.

  Supreme Court Of India Civil Appeal /3655-58/2002
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Case Background

The appeals arose out of the proceedings before the Motor Accident Claims Tribunal Tis Hazari, Delhi. Since in all the appeals the judgment and order passed by the Division Bench ...

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